Punjab-Haryana High Court
Surinder Kumar vs State Of Punjab(Intelligence Officer ... on 30 May, 2016
CRM 1798 of 2016 in
Crl. Appeal D-798-DB of 2014
****
Surinder Kumar Khanna Vs. State of Punjab (Intelligence Officer DRI) **** Present : Mr. Tarundeep Kumar, Advocate for the applicant/appellant. Dr. Deipa Singh, Addl. A.G., Punjab. Mr. D.D.Sharma, Advocate for the DRI.
**** The appeal filed by the applicant/appellant against his conviction and sentence is already on the regular board of this Court at serial No. 870. It shall be taken up for final hearing on 4.8.2016.
The application is, accordingly, disposed of.
( T.P.S. MANN )
JUDGE
May 30, 2016 ( RAMENDRA JAIN )
ajay-1 JUDGE
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