Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Telangana - Section Section 4 in Telangana Prohibition Act, 1995 4. General control of Commissioner over Collectors. - The Collector shall exercise the powers and perform the functions assigned by or under this Act subject to the general control of the Commissioner.
