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Union of India - Section

Section 23 in The Indian Medical Council, Rules, 1957

23. Voting paper to be retained for six months

- Upon the completion of the counting and after the result has been declared by him, the Returning Officer shall seal up the voting papers and all other documents relating to the election and shall retain the same for a period of six months and he shall not destroy or cause to be destroyed the records even after six months without the previous concurrence of the Central Government.