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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(4) in The Maharashtra Medical Council Rules, 1967

(4)If the Returning Officer receives more than one [ballot paper] [Substituted by G. N. 2.8.1975.] from one smaller cover, or more than one smaller cover in any large cover, all such [ballot papers] [Substituted by G. N. 2.8.1975.] shall be treated as invalid.