Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Tamilnadu - Subsection Section 19(2)(a) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997 (a)the form in which, the terms and conditions subject to which and the period for which, a licence under section 4 may be granted;