Patna High Court - Orders
Acquatech Engineers Private Limited ... vs Nripendra Narayan Ghosh & Ors on 10 April, 2018
Author: Prabhat Kumar Jha
Bench: Prabhat Kumar Jha
Patna High Court C.M isc. No.553 of 2018 (2) dt.10-04-2018
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.553 of 2018
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Acquatech Engineers Private Limited Through Smt. Madhu Singh
.... .... Appellant/s
Versus
Nripendra Narayan Ghosh & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Anjani Kumar
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR
JHA
ORAL ORDER
2 10-04-2018Two weeks peremptory time is allowed to remove the defects as pointed out by the stamp report and directed by the Lawazima Board vide order dated 12.03.2018.
(Prabhat Kumar Jha, J) Saurabh/-
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