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Patna High Court - Orders

Acquatech Engineers Private Limited ... vs Nripendra Narayan Ghosh & Ors on 10 April, 2018

Author: Prabhat Kumar Jha

Bench: Prabhat Kumar Jha

            Patna High Court C.M isc. No.553 of 2018 (2) dt.10-04-2018




                             IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CIVIL MISCELLANEOUS JURISDICTION No.553 of 2018
                         ======================================================
                         Acquatech Engineers Private Limited Through Smt. Madhu Singh
                                                                            .... .... Appellant/s
                                                          Versus
                         Nripendra Narayan Ghosh & Ors
                                                                           .... .... Respondent/s
                         ======================================================
                         Appearance :
                         For the Appellant/s    : Mr. Anjani Kumar
                         For the Respondent/s    : Mr.
                         ======================================================
                         CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR
                         JHA
                         ORAL ORDER

2       10-04-2018

Two weeks peremptory time is allowed to remove the defects as pointed out by the stamp report and directed by the Lawazima Board vide order dated 12.03.2018.

(Prabhat Kumar Jha, J) Saurabh/-

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