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[Cites 0, Cited by 0] [Section 82(6)] [Section 82] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 82(6)(i) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(i)knowingly or inadvertently make any false, misleading or inaccurate oral or written statement or entry in any record or document required to be kept under the Forest (Protection) Force Act, 2001 or rules made thereunder; or