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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(2)(f) in The Indian Electricity Rules, 1956

(f)Except in the case of self-contained units, all 200 peak KV or higher, X-ray generators shall have a sphere gap installed in the high voltage system adjusted so that it will break down on over-voltage surges.