Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(v) in Kerala University of Fisheries and Ocean Studies Act, 2010 (v)"Officer" means an officer of the University specified in this Act or a person in the employment of the University designated as an officer by the Statutes;
