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[Cites 0, Cited by 0] [Section 50(11)] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(11)(f) in Punjab Self-Supporting Co-operative Societies Act, 2006

(f)state whether any of the Directors had at any time during the financial year under review, become ineligible under this Act to continue in office as a Director;