Tripura High Court
Party Name : Union Of India vs Suresh Laskar And Anr on 2 May, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :LA.App. 0000070/2013 Party Name : Union Of India Vs Suresh Laskar And Anr THE HONBLE MR. JUSTICE S.TALAPATRA
At the request of Mr. H. Deb, learned counsel appearing for the appellant, list the matter again on 02.06.2017 for hearing.
It is made clear that under whatever circumstances there shall be no accommodation on the next date.
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