Section 108(1)(c) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

[Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act]

State of Uttar Pradesh - Subsection

Section 108(1)(c) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(c)arrange to exhibit a copy of such licence and maps for public inspection at all reasonable times at his head office, at his local offices (if any) and at the office of every local authority within the area of supply.

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State of Uttar Pradesh - Subsection

Section 108(1)(c) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004