Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Secondary Post Basic Ashram School ... vs The State Of Maharashtra And Another on 5 March, 2026

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

Appearances as per board

                                CORAM     : Smt. Vibha Kankanwadi &
                                            Hiten S. Venegavkar, JJ.
                                DATE      : 05th March, 2026


PER COURT :-

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2. The interim relief / undertaking / statement, if any, in these matters shall continue till next date.

Serial Number with matter Number Next Date 948 WRIT PETITION NO. 2195 OF 2024 949 WRIT PETITION NO. 2951 OF 2025 950 WRIT PETITION NO. 3149 OF 2025 14.07.2026 951 WRIT PETITION NO. 3604 OF 2025 953 WRIT PETITION NO. 11951 OF 2025 954 WRIT PETITION NO. 12199 OF 2025 955 FAMILY COURT APPEAL NO. 33 OF 2021 956 FAMILY COURT APPEAL NO. 14 OF 2023 957 CRIMINAL PUBLIC INTEREST LITIGATION NO. 4 OF 2022 WITH CRIMINAL APPLICATION NO. 835 OF 2023 15.07.2026 WITH CRIMINAL APPLICATION NO. 2037 OF 2025 958 WRIT PETITION NO. 686 OF 2025 WITH CIVIL APPLICATION NO. 4692 OF 2025 WITH CIVIL APPLICATION NO. 678 OF 2025 WITH CIVIL APPLICATION NO. 10393 OF 2025 959 WRIT PETITION NO. 7021 OF 2025 960 WRIT PETITION NO. 7023 OF 2025 961 WRIT PETITION NO. 7024 OF 2025 16.07.2026 962 WRIT PETITION NO. 14326 OF 2025 963 WRIT PETITION NO. 15351 OF 2025 964 WRIT PETITION NO. 153 OF 2026 965 WRIT PETITION NO. 1901 OF 2026 966 WRIT PETITION NO. 1903 OF 2026 17.07.2026 967 WRIT PETITION NO. 1904 OF 2026 968 PUBLIC INTEREST LITIGATION NO. 35 OF 2019 paucity .odt 1 of 2 WITH WRIT PETITION NO. 14597 OF 2023 WITH PUBLIC INTEREST LITIGATION NO. 60 OF 2023 WITH PUBLIC INTEREST LITIGATION NO. 65 OF 2011 17.07.2026 969 PUBLIC INTEREST LITIGATION NO. 4 OF 2020 WITH CIVIL APPLICATION NO. 1705 OF 2025 973 WRIT PETITION NO. 14221 OF 2025 974 WRIT PETITION NO. 14975 OF 2025 975 WRIT PETITION NO. 14993 OF 2025 20.07.2026 976 WRIT PETITION NO. 15147 OF 2025 977 WRIT PETITION NO. 5473 OF 2025 978 WRIT PETITION NO. 11913 OF 2025 979 LETTER PATENT APPEAL NO. 74 OF 2011 IN WP/1606/2002 980 CIVIL APPLICATION NO. 2493 OF 2025 IN WPST/18271/2024 21.07.2026 981 CIVIL APPLICATION NO. 1778 OF 2026 WITH WRIT PETITION NO. 11659 OF 2025 982 CIVIL APPLICATION NO. 2074 OF 2026 WITH WRIT PETITION NO. 290 OF 2026 (Hiten S. Venegavkar, J.) (Smt. Vibha Kankanwadi, J.) B. S. Joshi paucity .odt 2 of 2