Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(4) in Vijaybhoomi University, Raigad Act, 2018

(4)The Registrar shall be the custodian of the records, the common seal and such other property of the University as the Governing Body may commit to his charge.