Himachal Pradesh High Court
Kiran Sharma vs . Brinda Jawellers & Anr. on 26 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Kiran Sharma Vs. Brinda Jawellers & Anr.
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Cr. R. 191 of 2022 26.05.2022 Present: Ms. Leena Guleria, Advocate, for the petitioner.
M/s Dinesh Thakur, Sumesh Raj and Sanjeev Sood, Additional Advocates General with Mr. Manoj Bagga, Assistant Advocate General, for respondent No.2-State.
Ms. Leena Guleria, learned counsel for the petitioner submits that the petitioner intends to file an application in the present petition seeking modification of order, vide which the petitioner has been called upon to deposit the entire compensation amount.
List after two weeks, as prayed for.
(Ajay Mohan Goel) Judge May 26, 2022 (Vinod) ::: Downloaded on - 26/05/2022 20:07:59 :::CIS