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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Manipur - Subsection

Section 84(2)(e) in The Manipur Highways Act, 1979

(e)the documents, plates and marks to be carried by public vehicles, the manner is which they are to be carried and the language in which such documents are to be expressed ;