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[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(5)(i) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

(i)the necessary wearing apparel, cooking vessels, beds, and bedding of the defaulter and his wife and children, and such personal ornaments as cannot be parted with by any woman in accordance with her religious usage;