Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Supreme Court - Daily Orders

Kurukshetra University vs Brijesh Kumari Gupta on 24 March, 2015

Bench: Chief Justice, Arun Mishra

  ITEM NO.108                                   COURT NO.1                    SECTION IV

                                 S U P R E M E C O U R T O F            I N D I A
                                         RECORD OF PROCEEDINGS

                                   Civil Appeal      No(s).       1249/2008

  KURUKSHETRA UNIVERSITY                                                      Appellant(s)

                                                      VERSUS

  BRIJESH KUMARI GUPTA                                                        Respondent(s)

  (With appln. (s) for early hearing)

  Date : 24/03/2015 This appeal was called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE ARUN MISHRA

  For Appellant(s)                      Mr. Nikhil Majithia, Adv.
                                        For Mr. Rameshwar Prasad Goyal,Adv.

  For Respondent(s)                     Dr. Sukhdev Sharma, Adv.
                                        For Dr. Kailash Chand,Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List this matter on 25.03.2015 as first case.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.03.25 16:42:20 IST Reason: