Supreme Court - Daily Orders
Kurukshetra University vs Brijesh Kumari Gupta on 24 March, 2015
Bench: Chief Justice, Arun Mishra
ITEM NO.108 COURT NO.1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1249/2008
KURUKSHETRA UNIVERSITY Appellant(s)
VERSUS
BRIJESH KUMARI GUPTA Respondent(s)
(With appln. (s) for early hearing)
Date : 24/03/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
For Appellant(s) Mr. Nikhil Majithia, Adv.
For Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s) Dr. Sukhdev Sharma, Adv.
For Dr. Kailash Chand,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List this matter on 25.03.2015 as first case.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.03.25 16:42:20 IST Reason: