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[Cites 0, Cited by 0] [Section 70U(2)] [Section 70U] [Entire Act]

State of Haryana - Subsection

Section 70U(2)(b) in Haryana Municipal Corporation Election Rules, 1994

(b)Part II of Form 17 completed in other respects and signed by the Presiding Officer or the counting supervisor and also by the candidates or their election agents or their counting agents present; and