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State of Telangana - Section

Section 245 in Telangana Panchayat Raj Act, 2018

245. Qualifications for appointment as and the manner or selection of members of the Finance Commission.

- The Chairman of the Commission shall be selected from among persons who have had experience in public affairs and the other members shall be selected from among persons who,-
(a)have special knowledge of the finances and accounts of Government; or
(b)have had wide experience in financial matters and in administration; or
(c)have special knowledge of economics.