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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(6)(ix) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(ix)The rate of fees, the pay-scales, allowances and amenities provided are according to the instructions issued by the Education Department from time to time;