Calcutta High Court
Cimmco Birla Limited vs Texmaco Limited on 12 January, 2010
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
AP No. 741 of 2009
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
IN THE MATTER OF :-
CIMMCO BIRLA LIMITED
Versus
TEXMACO LIMITED
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 12th January, 2010.
Appearance :-
Mr.S.K. Mal, Adv., Mr.S.Singhvi,Adv., The Court : Affidavit filed in Court be kept on record. Time to file reply is extended till 13th January, 2010. Let the matter be listed on 14th January, 2010 marked 'For Orders'.
(GIRISH CHANDRA GUPTA, J.) S.Das AR[CR]