Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 393 in The Central Excise Act, 1944 393. Subs. by Act 10 of the Goa, Daman & Diu Reorganisation Act, 1987 (w.e.f. 30-5-1987).
