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State of Rajasthan - Section

Section 17 in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

17. Composition of Faculties.

(1)The Faculties shall consist of the following, namely::-
(a)The Dean of the Faculty,
(b)Heads of Departments of the Faculty,
(c)Three eminent scholars to be co-opted by the Faculty concerned,
(d)Two teachers to be co-opted by the Faculty.
(2)The co-opted members of a Faculty shall hold office for a period of three years.