Rajasthan High Court - Jaipur
Chail Bihari Sharma Son Of Shri Ram ... vs State Of Rajasthan on 30 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 627/2019
Chail Bihari Sharma Son Of Shri Ram Kalyan Sharma
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. D K Dixit For Respondent(s) : Mr. Pradeep Kalwania, Govt.Counsel HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 30/01/2021 Application for early listing of the case is allowed.
List the case again on 19.04.2021.
(SANJEEV PRAKASH SHARMA),J SAURABH YADAV /670/16 (Downloaded on 01/02/2021 at 09:44:00 PM) Powered by TCPDF (www.tcpdf.org)