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[Cites 0, Cited by 0] [Section 92(4)] [Section 92] [Entire Act]

State of Jharkhand - Subsection

Section 92(4)(iv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iv)send the copy of the First Information Report by post/email to the office of the nearest Legal Services Authority along with addresses and contact phone numbers of parents or guardian of the missing child or the Child Care Institution, after uploading the relevant information onto the designated portal;