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[Cites 0, Cited by 0] [Section 152] [Entire Act]

State of Rajasthan - Subsection

Section 152(e) in Rajasthan Civil Services (Pension) Rules, 1996

(e)The pay fixed under sub rules (a) to (d) and gross pension taken together shall not exceed [Rs. 80,000/-] [Substituted 'Rs.26,000' by Notification No. G.S.R. 111A, dated 12.9.2008 (w.e.f. 18.9.1996).] p.m.