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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(3) in Tamil Nadu Town Panchayat Establishment (Punishment and Appeal) Rules, 1988

(3)The appellate authority may call for any appeal admissible under these rules, which has been withheld by subordinate authority and pass such order thereon as it thinks fit.