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State of Odisha - Section

Section 40 in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976

40. The registers and indexes shall be kept in such languages as the Inspector.

- General of Registration shall, from time to time, prescribe for any district in which the Act has taken effect or for any Muhammedan Registrar. Copies under Sections 12, 15 and 22 should be prepared in the language in which the registers are kept.