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[Cites 0, Cited by 0] [Section 355(2)] [Section 355] [Entire Act]

State of Chattisgarh - Subsection

Section 355(2)(xxxiii) in The Chhattisgarh Municipalities Act, 1961

(xxxiii)authorising inspection by servants of Government or institutions and works which are done under the management or control of a Council and regulating such inspection;