Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 3 in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Non-teaching staff Service Conditions Rules, 2015 3. Hierachy and Sanctioned Strength of Non-teaching Staff of Recognised Non-Government Sanskrit School (up to Madhyama Standard). - (i) Recognised Non-Government Sanskrit Middle School - 01 (one) Peon.(ii)Recognised Non-Government Primary-Cum-Middle Sanskrit School - 01 (one) Peon.(iii)Recognised Non-Government Madhyamik Sanskrit School - 01 (one) Clerk + 01 (one) Peon.(iv)Recognised Non-Government Primary Cum High Sanskrit School - 01 (one) Clerk + 01 (one) Peon.
