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[Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(1)(iii) in The Manipur Municipalities Act,1994.

(iii)prescribing a minimum width of wheel-tyres or a minimum diameter and the maximum wheel-tracks or wheels for different classes of carts and carriage kept or used within the municipality;