Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11A(1)] [Section 11A] [Entire Act]

State of Punjab - Subsection

Section 11A(1)(i) in Chandigarh (Sale of Sites and Buildings) Rules, 1960

(i)First thirty instalments at the rate of Rs. 6 per Rs. 1,000 on the reserve sale price; and