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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(12) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(12)The scale of tuition and other fees charged from the students shall not be lower than the scale laid down by the Government in this connection and shall not be changed without the previous approval of the Government.