Section 258(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(c)restraining any person or persons, or any Zila Panchayat or Kshettra Panchayat or Committee or sub-Committee of a Zila Panchayat, or a Kshettra Panchayat from holding any election, or from holding any election in any particular manner.
