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State of West Bengal - Section

Section 6 in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954

6. With effect from a date to be notified in the Official Gazette by the Director-General of Shipping, no person shall be eligible for engagement as a seaman at Calcutta unless he is duly registered at the Employment Office and is in possession of a Registration Book issued under rule 14.