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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(1)The income of the Council shall consist of—
(a)fees received from the practitioners;
(b)grants received from the State Government, if any; and
(c)any other sums received by the Council.