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Madhya Pradesh High Court

Savina Park Resorts And Tours Pvt.Ltd vs State Of M.P. on 21 August, 2014

                                                      W.P. No.4581/2009

          (Savina Park Resorts and Tours Pvt. Ltd. Vs. State of
                        M.P. & Others)
       21.08.2014
                Shri Sanjay Singh, Advocate for the petitioner.
                Shri B. Raj Pandey, Govt. Advocate for the respondent/

State.

Learned counsel for the petitioner seeks and is permitted to withdraw the instant petition .

Accordingly, this petition stands dismissed as withdrawn.

(Sheel Nagu) Judge sh/-