Madhya Pradesh High Court
Savina Park Resorts And Tours Pvt.Ltd vs State Of M.P. on 21 August, 2014
W.P. No.4581/2009
(Savina Park Resorts and Tours Pvt. Ltd. Vs. State of
M.P. & Others)
21.08.2014
Shri Sanjay Singh, Advocate for the petitioner.
Shri B. Raj Pandey, Govt. Advocate for the respondent/
State.
Learned counsel for the petitioner seeks and is permitted to withdraw the instant petition .
Accordingly, this petition stands dismissed as withdrawn.
(Sheel Nagu) Judge sh/-