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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(3) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

(3)A candidate for the post of Stenographer must in addition to the qualifications laid down in sub-rule (2), possess a speed of 80 words per minute in Hindi shorthand and 30 words per minute in Hindi typewriting.