Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Madhya Pradesh - Subsection Section 33(3) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999 (3)A vacancy in the office of the receiver may be filled up by the State Development Bank or a District Development Bank.
