Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Sikkim - Subsection

Section 20(1)(a) in Conduct of the Government Litigation, Rules, 2000

(a)The Grounds for filing Writ Petition giving reasons thereof;