Section 42 in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960
42. Application of [the Limitation Act, 1963] [Substituted by U.P. Act No. 18 of 1973.]. -
The provisions of [Sections 4, 5 and 12 of the Limitation Act, 1963] [Ibid ], shall be applicable to all proceedings including proceedings in appeals, applications and objections under this Act.
