Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 73] [Entire Act] State of Kerala - Subsection Section 73(2) in Kerala Police Act, 2011 (2)No person shall permit any person having no permit in the matter to use any building or premises owned or possessed by him for conducting such physical training.
