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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1)(xiii) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(xiii)to establish linkage with national and international research institutions, set up research projects in appropriate areas priority wise and orchestrate a research support programme for livestock production enabling producers as well as institutions involved in production and development, constant access to the fruits of research improved technology, newer technologies, emerging bio-techniques and management practices, all leading to improved efficiency and cost reduction;