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State of Rajasthan - Section

Section 1 in The Rajasthan Shops and Commercial Establishment Rules, 1959

1. Short title, extent and commencement.

- (i) These Rules may be called the Rajasthan Shops and Commercial Establishments Rules, 1959.
(ii)They shall extend to the whole of Rajasthan.
(iii)They shall come into force on the 1st day of June, 1959.