Calcutta High Court
Sachindra Nath Mukherjee vs The Official Trustee on 23 December, 2013
Author: Ashoke Kumar Dasadhikari
Bench: Ashoke Kumar Dasadhikari
ORDER SHEET
W.P. No. 1941 of 1992
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SACHINDRA NATH MUKHERJEE. Petitioner
Versus
THE OFFICIAL TRUSTEE. Respondent
BEFORE:
The Hon'ble JUSTICE ASHOKE KUMAR DASADHIKARI Date : 23rd December, 2013.
Nobody appears at the time of second call for any of the parties.
No records available.
Matter is dismissed.
(ASHOKE KUMAR DASADHIKARI, J.) K. Banerjee A.R. [C.R.]