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[Cites 0, Cited by 0] [Section 106D(2)] [Section 106D] [Entire Act]

State of Uttarakhand - Subsection

Section 106D(2)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)it affects or is likely to affect prejudicially the stability or safety of the building or the' condition ,of the building in respect of drainage, ventilation, sanitation or, hygiene, or