Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Goa - Subsection Section 25(1)(i) in The Goa Tax on Entry of Goods Act, 2000 (i)by any specified class of persons or class of dealers or in respect of any goods or class of goods; or