Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Chattisgarh High Court

Jalaram Co- Operative Housing Society ... vs Nirmal Kumar Xaxa 30 Taxc/24/2019 The ... on 7 May, 2019

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet

                     Contempt Petition (C) No. 331 of 2019

 Jalaram Cooperative Housing Society Limited Versus Nirmal Kumar Xaxa & Others


     1

07/05/2019

Shri Sourabh Dangi, Advocate for the Petitioner.

Post this matter after summer vacation before appropriate Bench. 

                      Sd/-                                           Sd/-

               (P.R. Ramachandra Menon)                    (Prashant Kumar Mishra)
                      Chief Justice                               Judge




    Amit