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[Cites 0, Cited by 0] [Section 37T(1)] [Section 37T] [Entire Act]

State of Rajasthan - Subsection

Section 37T(1)(xiv) in The Rajasthan Minor Mineral Concession Rules, 1986

(xiv)keep vehicular emissions under control and regularly monitor the same. Measures shall be taken for maintenance of vehicles used in mining operations and in transportation of mineral. The vehicles shall not be overloaded;